M/S. Jiten Engineering Works vs Union Of India And Ors
2023 Latest Caselaw 312 Cal/2

OD - 1

                          ORDER SHEET
                           IA GA 1 2023
                         WPO/2004/2022
                 IN THE HIGH COURT AT CALCUTTA
                CONSTITUTIONAL WRIT JURISDICTION
                          ORIGINAL SIDE

                  M/S. JITEN ENGINEERING WORKS
                                VS
                     UNION OF INDIA AND ORS


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 3rd February, 2023.

                                                                    Appearance:
                                                          Mr. Rahul Tangri, Adv.
                                                           Ms. Udita Saraf, Adv.
                                                             ...For the petitioner

                                                               Mr. A Ray, Ld. GP
                                                          Mr. S. Mukherjee, Adv.
                                                       Mr. Debasish Ghosh, Adv.
                                                             Mr. V. Kothari, Adv.
                                                                  ...For the State

                                                         Mr. Ashok Prasad, Adv.
                                                            ...For Union of India

      The Court : Both the parties are present.

      Learned advocate appearing for the petitioner in support of his

contention, raised in this writ petition, intends to rely on a reported

decision of this Court in the case of "Purulia Metal Casting (P.) Ltd. vs.

Assistant Commissioner of State Tax, Purulia" reported in [2022] 145

taxmann.com 347 (Calcutta).

      Mr. Ghosh appearing for the respondent shall consider the said

judgment.

List this matter on 7th February, 2023 for further consideration.

(MD. NIZAMUDDIN, J.) TR/