Smt. Sikha Samaddar & Ors vs Smt. Minati Mondal & Ors
2023 Latest Caselaw 1511 Cal

IN THE HIGH COURT AT CALUTTA Civil Appellate Jurisdiction 28.02.2023 SL No.7

Ali

C.O. 1778 of 2022 With CAN 2 of 2023

Smt. Sikha Samaddar & Ors.

Vs.

Smt. Minati Mondal & Ors.

Mr. Rabindra Narayan Dutta, Mr. Sibasis Ghosh, Mr. Arkoday Mukherjee .......................for the petitioners. Mr. Madan Mohan Roy ....for the opposite parties.

Mr. Rabindra Narayan Dutta, learned

advocate for the petitioners concludes his argument.

Mr. Madan Mohan Roy, learned advocate for

the opposite parties also concludes his argument.

The judgment is reserved and made CAV.

The interim order granted earlier is extended

till disposal of this revisional application.

(Bivas Pattanayak, J.)