Sandhya Mura vs The State Of West Bengal & Ors
2023 Latest Caselaw 1458 Cal

81   27.02.2023                            WPA 28005 OF 2022
Sc    Ct. no.22                                    -------------
                                              Sandhya Mura
                                                         Vs.
                                        The State of West Bengal & Ors.


                          Mr. Ekramul Bari
                          Ms. Tanuja Basak.
                                                        ...For the Petitioner
                          Mr. Jyoti Prakash Chatterjee
                          Ms. Shilpa Thapa.
                                                 ....For the Respondents/

State

Mr. Ekramul Bari, learned counsel appearing for

the writ petitioner has concluded his submissions.

Mr. Jyoti Prakash Chatterjee, learned counsel

appearing for the respondent no.5 has concluded his

submissions. He had relied upon a decision in the

matter : New Okhla Industrial Development Authority

-vs.- Kendriya Karamchari Sahkari Grih Nirman

Samiti reported at (2006) 9 SCC 524.

Mr. Bari, learned counsel shall make his

submissions in reply and shall deal with the said

judgment relied upon by the respondent no.5 on the next

day.

ACO The writ petition shall appear under the heading

"For Orders" tomorrow, i.e. February 28, 2023.

(Aniruddha Roy, J.)