Sujata Dhar vs Ranjit Kumar Dhar& Others
2023 Latest Caselaw 1428 Cal

Citation : 2023 Latest Caselaw 1428 Cal
Judgement Date : 24 February, 2023

Calcutta High Court (Appellete Side)

Sujata Dhar vs Ranjit Kumar Dhar& Others on 24 February, 2023

24.02.2023
Item No.06
Court No.32
    PA
                                 FAT 304 of 2019

                                   Sujata Dhar
                                     Versus
                           Ranjit Kumar Dhar& Others

                    Mr. Probal Kumar Mukherjee, Sr. Adv.
                    Mr. Siddhartha Goswami
                                     ....for the Appellant

                    Sk. Monju
                                       ....for the Respondents

The learned advocates appearing for the respective

parties have concluded their argument.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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