Ajit Kumar Murmu vs Hindustan Petroleum Corporation ...
2023 Latest Caselaw 1425 Cal

Citation : 2023 Latest Caselaw 1425 Cal
Judgement Date : 24 February, 2023

Calcutta High Court (Appellete Side)

Ajit Kumar Murmu vs Hindustan Petroleum Corporation ... on 24 February, 2023

24.02.2023
 Ct. 5
 D/L 2
  ab



                             WPA 24265 of 2022

                            Ajit Kumar Murmu
                                   -Vs-
                Hindustan Petroleum Corporation Ltd. & Ors.


             Mr. Debabrata Saha Roy,
             Mr. Subhankar Das,
             Mr. Neil Basu,
             Mr. Sankha Biswas
                                              ... for the petitioner

             Mr. Biswanath Chatterjee,
             Mr. Sobhan Kumar Pathak
                                  ... for the respondent nos. 1 to 6

List this matter on 2nd March, 2023 under the

heading "For Judgment".

( Moushumi Bhattacharya, J.)

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