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WPA/28320/2022
2023 Latest Caselaw 1382 Cal

Citation : 2023 Latest Caselaw 1382 Cal
Judgement Date : 23 February, 2023

Calcutta High Court (Appellete Side)
WPA/28320/2022 on 23 February, 2023
2    23.02.2023
SM   Ct. 39

                                  WPA 28320 of 2022



                                    Mr. Ashok Banerjee
                                    Mr. Ramesh Dhara
                                    Mrs. Mousumi Choudhury

                                                      ... for the petitioner

                                    Mr. Nilotpal Chatterjee
                                    Mrs. Adreeka Pandey
                                                       ...for the State




                        Report in the form of a supplementary affidavit

                  filed on behalf of respondents 1 to 4 is taken on record.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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