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Kuran Bauri & Ors vs The State Of West Bengal & Anr
2023 Latest Caselaw 1375 Cal

Citation : 2023 Latest Caselaw 1375 Cal
Judgement Date : 23 February, 2023

Calcutta High Court (Appellete Side)
Kuran Bauri & Ors vs The State Of West Bengal & Anr on 23 February, 2023

SAT 37 of 2016

Kuran Bauri & Ors.

Vs.

The State of West Bengal & Anr.

For the Appellants : Mr. Soumik Ganguli, Adv.

Order Dated.23.02.2023

Mr. Soumik Ganguli, learned Advocate representing the

appellants has submitted that he has recently received the certified

copies of the pleadings and judgment and may require some times to

consider such pleadings and documents.

The appellant shall file an affidavit disclosing the certified copies

of the judgment and decree, plaint and the memorandum appeal as

directed earlier within the aforesaid period.

The matter stands adjourned for two weeks.

(Uday Kumar, J.) (Soumen Sen, J.)

 
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