Smt. Sipra Mondal vs The Howrah Zilla Parishad & Anr
2023 Latest Caselaw 1343 Cal

22.02.2023
Item No. 08.
Court No.6.
    S. De
                                    M.A.T. 101 of 2023
                                            with
                                   I.A. No. CAN/1/2023
                                 Smt. Sipra Mondal.
                                          Vs
                           The Howrah Zilla Parishad & Anr.


                     Mr. Nilanjan Bhattacharjee,
                     Mr. Abhilash Chatterjee,
                                       ...for the appellant.
                     Mr. Mekhla Sinha,
                                       ...for the respondents.

These appeals, being MAT 101 of 2023 and MAT

42 of 2023 (Sonali Kumar Vs. The State of West Bengal

& Ors.) have been preferred against the same

judgment and order. MAT 42 of 2023 has been

directed to be listed on February 24, 2023. Let this

matter be also listed on February 24, 2023

immediately after MAT 42 of 2023.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)