Shambhu Malakar vs The Union Of India And Others
2023 Latest Caselaw 1259 Cal

Citation : 2023 Latest Caselaw 1259 Cal
Judgement Date : 17 February, 2023

Calcutta High Court (Appellete Side)

Shambhu Malakar vs The Union Of India And Others on 17 February, 2023

D/L. 41.
February 17, 2023.
MNS.


                                WPA No. 3079 of 2020

                                 Shambhu Malakar
                                        Vs.
                            The Union of India and others


                      Mr. Surya Prasad Chottopadhyay,
                      Mr. Arjun Samanta

                                     ... for the petitioner.

                      Mr. Abhijit Basu,
                      Mr. Arghya Kamal Das

                            ...for the respondent nos. 5 and 6.

Mr. Puspendu Chakraborty, Mr. Arkadipta Sengupta

...for the BPCL.

Heard learned counsel for the parties.

Hearing is concluded and judgment

reserved.

(Sabyasachi Bhattacharyya, J.)

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