Citation : 2023 Latest Caselaw 1255 Cal
Judgement Date : 17 February, 2023
3 17.02.2023 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION gd/ssd APPELLATE SIDE
WPA/20942/2021 (ASSIGNED)
PAPAI SARKAR AND ANR.
VS THE STATE OF WEST BENGAL AND ORS.
Mr. Bikash Ranjan Neogi, Ms. Ananya Neogi ..for the Petitioner.
Ms. Chaitali Bhattacharya, Ms. Sanjukta Samanta ..for the State.
The arguments are concluded.
Let judgment be reserved.
(Arindam Mukherjee, J.)
e
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