Sabitri Mahata vs State Of West Bengal & Ors
2023 Latest Caselaw 1253 Cal

Item Nos. 249 to 252



                             In The High Court At Calcutta
                             Constitutional Writ Jurisdiction
                                       Appellate Side
       17.02.2023
        Ct-24
                                   WPA 18303 of 2015
                                    MAT 1622 of 2015
                                             +
                                   WPA 36555 of 2013
                                      Sabitri Mahata
                                             v.
                               State of West Bengal & Ors.
                                           with
                                    FMA 4268 of 2016
                                             +
                                   WPA 29065 of 2013
                              Swapan Kumar Hazra & Ors.
                                             v.
                               State of West Bengal & Ors.

                       Mr. Sakya Maity
                             ... for the petitioner in WPA 29065 of 2013.

                       Mr. Rabindranath Mahato
                       Mr. Lal Ratan Mondal
                       Mr. Dilip Kumar Sadhu
                            ... for the petitioner in WPA 18303 of 2015.

                       Mr. Subhabrata Datta
                       Mr. Tapas Kumar Mandal
                                ... for the State in WPA 18303 of 2015.

                       Mr. Ekramul Bari
                       Ms. T. Basak
                       Sk. Imtiazuddin
                             ... for the respondent nos. 4,5 and 6.

Md. Shahjahan Hossain Mr. Sakya Maity Mr. Prithwiraj Biswas Ms. Purbasha Goshami ... for the respondent no. 7 in WPA 18303 of 2015.

Hearing concluded and judgment is reserved.

Sh (Amrita Sinha, J.)