The Nicl vs Molina Ghosh & Anr
2023 Latest Caselaw 1245 Cal

                        IN THE HIGH COURT AT CALUTTA
                           Civil Appellate Jurisdiction
 17.02.2023
SL No.10
Court No. 654
       Ali


                           F.M.A. 1773 of 2018

                                The NICL
                                    Vs.
                            Molina Ghosh & Anr.

                 Mr. Debnarayan Roy
                           ...for the appellant-Insurance Co.

                        This     appeal      is     preferred       against      the

                judgment and award dated 29th November, 2017

                passed by learned Additional District Judge                      cum

                Judge, Motor Accident Claims Tribunal, 7th Court,

                Paschim Medinipur in M.A.C. Case No. 443 of 2014

                under Section 166 of the Motor Vehicles Act.

                        As per report of the Stamp Reporter dated

                17.03.2018 the appeal is filed within the statutory

                period of limitation.

                        Accordingly the appeal is formally admitted

                and registered.

                        On 18.01.2023 the respondent-claimants

were represented by their learned advocates.

However none is present today to represent the

respondents-claimants.

Since Lower court records have been

received and upon examination found to be

complete and in order, learned advocate for

appellant-insurance company is directed to prepare

and file requisite number of informal paperbooks

incorporating all relevant papers and documents

including pleadings and evidence, both oral and

documentary, in printed or cyclostyled or

typewritten form within a period of four weeks from

date.

Appellant-insurance company is directed to

deposit Talabana Cost together with written up

notice forms for causing service of notice of appeal

upon respondent No. 2-owner of the offending

vehicle.

Let the matter appear after four weeks under

the heading "Hearing".

(Bivas Pattanayak, J.)