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Sumbul Afzal vs The Kolkata Municipal ...
2023 Latest Caselaw 1151 Cal

Citation : 2023 Latest Caselaw 1151 Cal
Judgement Date : 10 February, 2023

Calcutta High Court (Appellete Side)
Sumbul Afzal vs The Kolkata Municipal ... on 10 February, 2023
    8.
10-02-2023
 debajyoti
(Ct. no.06)


                           MAT 665 of 2022
                                  +
                          IA NO:CAN/1/2022
                                  +
                             CAN/2/2022

                           Sumbul Afzal
                                Vs.
               The Kolkata Municipal Corporation & Ors.


               Mr. Arindam Banerjee,
               Mr. Moti Sagar Tiwari,
               Ms. Shweta Poddar
                                        ... For the Appellant.
               Mr. Achintya Banerjee,
               Ms. Molly Das
                                        ... For K.M.C.
               Ms. Sipra Mazumdar,
               Ms. Rupsha Chakraborty
                                     ... For the State.
               Mr. Soumya Majumder,
               Mr. Debdut Mukherjee,
               Mr. Gour Baran Sau,
               Mr. Gaurab Kumar Das,
               Ms. Piyali Dutta
                                     ... For Respondent Nos.5 & 6.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
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