United India Insurance Company ... vs Smt. Chhaya Karmakar & Ors
2023 Latest Caselaw 1105 Cal

09.02.2023 IN THE HIGH COURT AT CALCUTTA (sanjay) Ct no. 654 CIVIL APPELLATE JURISDICTION Sl. 18 APPELLATE SIDE

FMAT (MV) 566 of 2022

United India Insurance Company Limited Vs.

Smt. Chhaya Karmakar & Ors.

Mr. Sanjay Paul ...for the appellant.

CAN 01 of 2023 (Stay)

This is an application for stay of operation of the

impugned judgment and award.

It appears that caveat has not been checked by the

concerned department.

The department concerned is directed to check

caveat and furnish a report on the next date fixed.

Let the matter appear in the list on February 16,

2023 under the heading "Application."

(Bivas Pattanayak, J.)