Zeniak Innovation India Limited & ... vs State Of West Bengal & Ors
2023 Latest Caselaw 1104 Cal

1
Court
No. 11    9.02.2023                          FMA 623 of 2022
G.S.Das
                                                  With
                                               CAN 1 of 2022
                                               CAN 2 of 2022

                              Zeniak Innovation India Limited & Anr.
                                               -Vs-
                                   State of West Bengal & Ors.


                      Mr. Sayantan Basu
                      Mr. Tanmoy Roy
                      Ms. Tonoya Ghosh           ... for the Appellants

                      Mr. Kanishk Sinha            ... for the Respondent no.4-in-person

Mr. Amal Kr. Sen Mr. Lal Mohan Basu ...for the State

Party/Parties is/are represented in the order of

their name/names as printed above in the cause title.

Parties are heard at length.

Hearing stands Concluded.

Judgment stands Reserved.

All parties to act on a server copy of this order

duly obtained from the official website of the Hon'ble

High Court, Calcutta.

(Lapita Banerji, J.) (Subrata Talukdar,J.)