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Sabuj Koli Sen vs Visva Bharati & Ors
2023 Latest Caselaw 1065 Cal

Citation : 2023 Latest Caselaw 1065 Cal
Judgement Date : 8 February, 2023

Calcutta High Court (Appellete Side)
Sabuj Koli Sen vs Visva Bharati & Ors on 8 February, 2023

Ct. 05 Item No.95 08.02.2023 (Suvendu)

WPA 8308 of 2020

(Assigned)

Sabuj Koli Sen Vs.

Visva Bharati & Ors.

Mr. Samim AHmed Mr. Arka Maiti ........for the petitioner

Mr. Victor Chatterjee ..........for the University

List this matter on 15th February, 2023.

Learned counsel appearing for the petitioner

seeks to rely on a judgment passed by this Court on

30th March, 2022.

(Moushumi Bhattacharya, J.)

 
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