The Central Bank Of India And ... vs The State Of West Bengal And Others
2023 Latest Caselaw 1060 Cal

February 8, 2023
Sl. No.6
Court No.1
s.biswas
                                         MAT 106 of 2023
                                              With
                                          CAN 1 of 2023
                            [Along with APOT 24 of 2023 (O.S. Matter)]

                              The Central Bank of India and another
                                               vs.
                               The State of West Bengal and others


                     Mr. Ashim Kr. Routh,
                     Mr. Sudeep Pal Choudhuri,
                     Ms. Diya Nandi,
                     Ms. Ananya Mondal, Advocates
                                                         ... for the appellants
                     Mr. Raja Saha,
                     Mr. Prantik Gorai, Advocates
                                                              ... for the State
                     Mr. Sudip Deb,
                     Mr. Riju Ghosh,
                     Mr. Sumitava Chakraborty,
                     Mr. Aranyak Saha, Advocates
                                                ... for the respondent No.1

in APOT 24 of 2023 & respondent No.4 in MAT 106 of 2023

Learned counsel for the appellants in MAT 106

of 2023 seeks time to come prepared with the

material and the judgments supporting the

proposition of law which he is proposing before this

Court.

List on 22nd February, 2023.

(Prakash Shrivastava, C.J.)

(Rajarshi Bharadwaj, J.)