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Subhash Ramkrishna Bhandare & Ors vs Coal India Limited & Ors
2023 Latest Caselaw 1059 Cal

Citation : 2023 Latest Caselaw 1059 Cal
Judgement Date : 8 February, 2023

Calcutta High Court (Appellete Side)
Subhash Ramkrishna Bhandare & Ors vs Coal India Limited & Ors on 8 February, 2023
08.02.2023           IN THE HIGH COURT AT CALCUTTA
   DL-7            CONSTITUTIONAL WRIT JURISDICTION
   (PP)                   APPELLATE SIDE
  Ct.21
                          WPA 17774 of 2019
                                with
                  IA No. CAN 1 of 2020 (Old CAN 232 of 2020)
                     CAN 2 of 2020 (Old CAN 4339 of 2020)
                            CAN 3 of 2022

                  Subhash Ramkrishna Bhandare & Ors.
                                Vs.
                       Coal India Limited & Ors.


                   Mr. Biswaroop Bhattacharya,
                   Ms. Ashmita Chakraborty,
                   Mr. Pratik Majumder
                                         .......for the petitioners.

                   Mr. L. K. Gupta, Sr. Advocate,
                   Mr. Snehatosh Majumder,
                   Mr. Sudhakar. Prasad,
                                        ....for the respondents/CIL.

This matter has come up at the instance of the

Court.

Learned counsel appearing for the parties have

clarified the queries of the Court.

Judgment reserved.

All parties shall act on the server copies of this

order duly downloaded from the official website of

this Hon'ble Court.

(Lapita Banerji, J.)

 
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