Poonawalla Fincorp Limited vs Gulam Dastgir And Anr
2023 Latest Caselaw 3482 Cal/2

Calcutta High Court

Poonawalla Fincorp Limited vs Gulam Dastgir And Anr on 15 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-117
                                 ORDER SHEET

                                 EC/183/2021

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)


                       POONAWALLA FINCORP LIMITED
                                  VS
                         GULAM DASTGIR AND ANR.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 15th December, 2023.

Appearance:

Mr. K.K. Pandey , Adv.

Ms. Enakshi Saha, Adv.

The Court: The Report of the Deputy Sheriff dated 15th December, 2023

states that while the judgment-debtor no.1 could not be found at the location,

the judgment-debtor no.2 has passed away more than two years ago.

The advocate-on-record of the award-holder seeks time.

List this matter on 2nd February, 2024, as prayed for.

The warrant of arrest is made returnable after eight weeks.

(MOUSHUMI BHATTACHARYA, J.)

bp./R.Bhar