Diwakar Tiwari vs Kamlakar Tiwari & Anr
2023 Latest Caselaw 3409 Cal/2

Calcutta High Court

Diwakar Tiwari vs Kamlakar Tiwari & Anr on 12 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-6

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                  EC/554/2018
                          IA NO: GA/2/2022, GA/3/2022

                               DIWAKAR TIWARI
                                     VS
                            KAMLAKAR TIWARI & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th December, 2023.

Appearance:

Mr. Amritam Mandal, Adv.

Ms. Ananya Chakraborty, Adv.

Ms.Shipra Naskar, Adv.

...for the decree-holder.

Mr. Vipul Kundalia, Adv.

Ms. Sonal Shah, Adv.

...for the judgment-debtors.

The Court: Heard the parties.

The parties are directed to exchange Affidavits and file written Notes of

Submissions.

Let Affidavit-in-Opposition in GA/3/2022 be filed within a week from date;

reply thereto, if any, be filed one week thereafter.

List this matter for further hearing on 10 January, 2024.

(RAVI KRISHAN KAPUR, J.)

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