Idfc First Bank Ltd ( Formerly Known As ... vs Abdul Wohab Mondal And Ors
2023 Latest Caselaw 3297 Cal/2

Calcutta High Court

Idfc First Bank Ltd ( Formerly Known As ... vs Abdul Wohab Mondal And Ors on 4 December, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-322

                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                EC/409/2019
        IDFC FIRST BANK LTD ( FORMERLY KNOWN AS CAPITAL FIRST LTD )
                                    VS
                      ABDUL WOHAB MONDAL AND ORS.


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th December, 2023.

Appearance:

Ms. Pooja Sett, Adv.

...for the award-holder.

The Court : The judgment-debtor no.1 is produced under arrest.

The judgment-debtor no.1 undertakes to file an Affidavit of Assets prior to the

returnable date.

The judgment-debtor no.1 also undertakes to be present on the returnable

date.

Let this matter appear in the Monthly List of January, 2024 under the

heading 'Examination of Judgment-debtors'.

The presence of the concerned Police Official is noted and dispensed with.

(RAVI KRISHAN KAPUR, J.)

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