Jai Balaji Jewellers Pvt Ltd vs Standard Chartered Bank
2023 Latest Caselaw 3292 Cal/2

Calcutta High Court

Jai Balaji Jewellers Pvt Ltd vs Standard Chartered Bank on 4 December, 2023

O-27
                               ORDER SHEET

                              IA No.GA/2/2023
                                     In
                                 CS/16/2019

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                     JAI BALAJI JEWELLERS PVT LTD
                                  -VS-
                      STANDARD CHARTERED BANK

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : December 4, 2023.

Appearance :

Ms. Sayani Das, Adv.

Mr. Arya Bhattacharyya, Adv.

Ms. Shrayashi Basu, Adv.

... for the plaintiffs

The Court: Counsel for the plaintiff is present. None appears on

behalf of the defendant.

The defendant has filed an application being GA/2/2023 praying for

recall of the order dated 31st October, 2022 wherein this Court has fixed the

matter in the list of undefended suit.

Counsel for the plaintiff submits that the application filed by the

defendant has become infructuous as by the judgment dated 5th October,

2023 this Court has disposed of CS/16/2019.

Considered the submission made by the counsel for the plaintiff.

Perused the judgment dated 5th October, 2023.

This Court finds that GA/2/2023 has become infructuous and

accordingly, the same is dismissed as infructuous.

(KRISHNA RAO, J.)

RS