Mantri Enterprises Private Limited vs Surendra Singh Bengani
2023 Latest Caselaw 3276 Cal/2

Calcutta High Court

Mantri Enterprises Private Limited vs Surendra Singh Bengani on 1 December, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-1

                                     ORDER SHEET
                           IN THE HIGH COURT AT CALCUTTA
                            Ordinary Original Civil Jurisdiction
                                     ORIGINAL SIDE

                                       EC/31/2023

                        MANTRI ENTERPRISES PRIVATE LIMITED
                                       VS
                            SURENDRA SINGH BENGANI


BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 1st December, 2023.

Appearance:

Mr. Nirmalya Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

Ms. Priyanka Dhar, Adv. ...for the decree-holder

Mr. Rohit Banerjee, Adv. Mr. Virendra Singh Bengani, Adv.

...for the judgment-debtor

The Court:- The Court is informed that the Court does not have

determination in this matter anymore.

EC/31/2023 is accordingly released from my list.

(MOUSHUMI BHATTACHARYA, J.)

T.O. A.R.(C.R.)