Citation : 2023 Latest Caselaw 5807 Cal
Judgement Date : 31 August, 2023
S/L 9 31.8.2023
Court No.26 SD WPA 5066 of 2020 With CAN 1 of 2021 (Assigned)
Sri Uttam Kumar Das Vs.
Bangiya Gramin Vikash Bank & Ors.
Mr. Aninda Lahiri ... for the Petitioner. Md. Mokaram Hossain ... for the Bank.
Hearing is concluded and judgment is reserved.
(Shekhar B. Saraf, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!