Deb Kumar Bose vs Prithudipti Maity & Ors
2023 Latest Caselaw 5645 Cal

28.08.2023.
Item No. 112.
Court No. 13
   ap
                             F.A. No. 221 of 2011
                                Deb Kumar Bose
                                    Versus
                            Prithudipti Maity & Ors.

                   Mr. Sudhakar Biswas.
                                               ...For the appellant.
                   Mr. Saptangsu Basu,
                   Mr. Balaram Patra,
                   Mr. Suvadip Bhawttacharjee.
                                            ..For the respondents.

1. Having heard the learned Counsels for the

respective parties at length, the hearing of this matter

is concluded and judgment is reserved.

2. The parties may file their written notes of

argument by day after tomorrow i.e. 30th August,

2023.

3. All parties are directed to act on a server copy of

this order duly downloaded from the official website of

this Court.

(Rajasekhar Mantha, J.)

(Supratim Bhattacharya, J.)