Amit Kumar Banerjee vs Balaram Nag & Ors
2023 Latest Caselaw 5592 Cal

25.08.2023
 Ct. 654
 D/L-7
   KB


                     IN THE HIGH COURT AT CALCUTTA
                      CIVIL REVISIONAL JURIDICTION
                             APPELLATE SIDE

                                  CO 888 of 2023
                                    (Assigned)

                                 Amit Kumar Banerjee
                                        -Vs-
                                  Balaram Nag & Ors.


             Mr. Tilak Mitra
             Mr. Abhik Sarkar
             Mr. Barun Chatterjee
                               ... For the petitioner.

             Mr. Angshuman Chakraborty
             Mr. Shivaji Mitra
                               ... For the respondent no.1.

Heard Mr. Tilak Mitra, learned advocate for the

petitioner who concludes his arguments.

Mr. Angshuman Chakraborty, Learned Advocate

for respondent no.1 also concludes his arguments.

The judgment is reserved and made C.A.V.

The order of stay is extended till the disposal of

this application.

( Bivas Pattanayak, J.)