Tushar Kanti Das vs The State Of West Bengal & Ors
2023 Latest Caselaw 5548 Cal

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24.08.2023
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              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                   W.P.A. No. 18398 of 2023

                       Tushar Kanti Das
                              Vs.
                The State of West Bengal & Ors.


                 Mr. Anindya Lahiri,
                 Mr. Arkadipta Sengupta,
                 Mr. Sagnik Chatterjee,
                 Mr. Subhajit Das
                             ... for the petitioner

                 Mr. Somnath Ganguli,
                 Ms. Priyamvada Singh
                            ...for the State

                 Mr. N.C. Bihani,
                 Mr. Soumya Mukherjee
                             ...for the Pollution Control Board

                 Mr. Partha Sarathi Bhattacharya,
                 Ms. Sonal Sinha,
                 Mr. Avishek Prasad
                             ...for the respondent nos. 9 and 10

As per previous direction, the State has filed a

brief report, which be kept on record.

Heard learned counsel for the parties.

Hearing is concluded and judgment is reserved

in the matter.

(Sabyasachi Bhattacharyya, J.)