Nihar Kanti Rakshit And Others vs The State Of West Bengal And Others
2023 Latest Caselaw 5500 Cal

AD-08
Ct No.09
23.08.2023

TN WPA No. 25626 of 2022 IA No: CAN 1 of 2023

Nihar Kanti Rakshit and others Vs.

The State of West Bengal and others

Mr. Biswaroop Bhattacharya, Mr. Anindya Sundar Das, Mr. Shaunak Ghosh, Mr. Mansaram Mandal, Ms. Srijani Biswas .... for the petitioners

Ms. Amrita Panja Moulick .....for the State

Mr. Sumit Kumar Panja, Mr. Saurav Chaudhuri .... for the WBSEDCL

Heard learned counsel for the parties.

Judgment is reserved.

Interim order granted earlier shall continue till

the disposal of the writ petition.

(Sabyasachi Bhattacharyya, J.)