Goutam Roy vs Union Of India & Ors
2023 Latest Caselaw 5320 Cal

Citation : 2023 Latest Caselaw 5320 Cal
Judgement Date : 18 August, 2023

Calcutta High Court (Appellete Side)

Goutam Roy vs Union Of India & Ors on 18 August, 2023

    1              IN THE HIGH COURT AT CALCUTTA
18.08.2023        CONSTITUTIONAL WRIT JURISDICTION
  sb
   Ct 550                 APPELLATE SIDE
                          WPA 1809 of 2013
                                  With
                          IA No. CAN 4 of 2023
                              Goutam Roy
                                   Vs.
                          Union of India & Ors.

                  Mr. Debabrata Saha Roy
                  Mr. Indranath Mitra
                  Mr. Falguni Bandyopadhyay
                  Ms. Riya Ballav
                              ... For the petitioner.

                  Mr. Dyutimoy Paul
                  Mr. Santosh Kumar Ray
                  Ms. Antalina Guha
                              ... For the respondent Bank

Hearing concluded. Judgment reserved.

(Raja Basu Chowdhury, J.)

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