And Another vs The State Of West Bengal And Others
2023 Latest Caselaw 5313 Cal

D/L. 58.
August 18, 2023.
MNS.


                                   WPA No. 17704 of 2023

                               Manab Jati Kalyan Foundation
                                        and another
                                            Vs.
                            The State of West Bengal and others

                         Mr. Tarunjyoti Tewari,
                         Mr. Sandip Ray,
                         Mr. Hiranmoy Debnath,
                         Ms. Polly Banerjee,
                         Ms. Paramita Dey

                                       ... for the petitioners.

                         Mr.Ratun Biswas,
                         Mr. Chandan Kumar Mondal

                                       ...for the State.

                         Mr. Jishnu Chowdhury,
                         Mr.Chayan Gupta,
                         Mr. Sandip Dasgupta,
                         Mr. Saaqib Siddiqui

                                ...for the respondent nos. 5 to 7.

Hearing is concluded and judgment is

reserved in the matter.

(Sabyasachi Bhattacharyya, J.)