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Sanjay Saha vs Nandita Mistri & Anr
2023 Latest Caselaw 5311 Cal

Citation : 2023 Latest Caselaw 5311 Cal
Judgement Date : 18 August, 2023

Calcutta High Court (Appellete Side)

Sanjay Saha vs Nandita Mistri & Anr on 18 August, 2023

18.8.2023

Ct. no. 652 sb C.O. 1948 of 2019

Sanjay Saha Vs.

Nandita Mistri & Anr.

Mr. Sanjib Bandyopadhyay Mr. Nabhajit Prasad Basu Mr. Manash Kr. Bose Mr. Manoj Kr. Mondal ...for the opposite parties

Due to inadvertence in the judgment dated

20.7.2023, the name of the opposite party has been

written as "Nandita Misri & Anr." instead of "Nandita

Mistri & Ors."

Let the correction be incorporated and be made part

of the judgment dated 20.7.2023.

(Ajoy Kumar Mukherjee, J.)

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