Citation : 2023 Latest Caselaw 5077 Cal
Judgement Date : 16 August, 2023
ADSL-01 Ct No.09 16.08.2023
TN WPA No. 19822 of 2023
Sri X Vs.
The State of West Bengal and others
Mr. Pratik Dhar, Mr. Chittapriya Ghosh .... for the petitioner
Since the matter is not adversarial in nature,
affidavits are not directed.
In view of the extreme urgency involved, the
matter is taken up for hearing and arguments are
concluded.
Judgment shall be passed when the matter is
listed tomorrow (17.08.2023), at the top of the list.
(Sabyasachi Bhattacharyya, J.)
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