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State Of West Bengal & Ors vs Gayanath Roy Alias Karuna Sindhu ...
2023 Latest Caselaw 5028 Cal

Citation : 2023 Latest Caselaw 5028 Cal
Judgement Date : 14 August, 2023

Calcutta High Court (Appellete Side)
State Of West Bengal & Ors vs Gayanath Roy Alias Karuna Sindhu ... on 14 August, 2023
14.08.2023
Item No.16
Ct. No.5
CHC
                             WP.ST 508 of 2013

                       State of West Bengal & ors.
                                   Vs.
                  Gayanath Roy alias Karuna Sindhu Roy


             Mr. Tapan Kr. Mukherjee, Sr. Advocate & A.G.P.
             Mr. Pinaki Dhole,
             Mr. Somnath Naskar
                                ...for the Writ petitioners/State

             Md. Nure Zaman,
             Mr. Jahangir Badhra
                                ...for the respondent

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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