Anglo India Jute & Textile ... vs Regional Provident Fund ...
2023 Latest Caselaw 4993 Cal

   D/L
Item No. 03
11.08.2023
 KOLE
                              WPA 10379 of 2021

              Anglo India Jute & Textile Industries Pvt. Ltd. & Anr.
                                  -Vs.-
                Regional Provident Fund Commissioner-I & Ors.


              Mr. Shymal Sarkar, Sr. Adv.
              Mr. A. Ghogh,
              Ms. A. Dey,
                                                        ... for the petitioners.

              Mr. Satyendra Agarwal,
              Mr. B. Bag,
                                                ... for the respondent no. 1.

Mr. Ravi Kumar Dubey, ... for the respondent no. 4

Heard Mr. Sarkar, learned Senior Advocate,

representing the petitioners and Mr. Agarwal, learned

Advocate, representing the respondent no. 1.

Hearing is concluded. Judgment is reserved.

(Raja Basu Chowdhury, J.)