Union Of India & Anr vs Manendra Kumar
2023 Latest Caselaw 4955 Cal

   2
10.08.2023
   D.Hira
Court No. 12
                      In The High Court At Calcutta
                       Civil Appellate Jurisdiction
                              Appellate Side


                           MAT 576 of 2017
                                 With
               CAN 1 of 2017 (Old No. CAN 5575 of 2017)
                                 With
               CAN 2 of 2017 (Old No. CAN 5576 of 2017)

                           Union of India & Anr.
                                  Versus
                            Manendra Kumar

                     Ms. Sarda Sha.
                                ... for the appellants

                     Mr. Ritwik Pattanayak.
                                ... for the respondent

Heard Ms. Sarda Sha, learned counsel appearing

for the appellants and Mr. Ritwik Pattanayak, learned

counsel appearing for the respondent.

Let the matter be reserved for judgment.

(V.M. Velumani, J.)

(Rai Chattopadhyay, J.)