Anand Kumar Singh vs State Of West Bengal & Ors
2023 Latest Caselaw 4924 Cal

   Ct. 36
Item No.05
09.08.2023
 (Suvendu)

                               WPA 23438 of 2005
                                     With
                                 CAN 1 of 2020

                                  (Assigned)

                              Anand Kumar Singh
                                       Vs.
                            State of West Bengal & Ors.



                     Mr. S.P. Lahiri
                     Mr. R. Naskar
                     Mr. T. Mazumdar
                                        ..........for the petitioner
                     Mr. Sandip Kumar De
                     Mr. Abhijit Sarkar
                     Mr. Abhikchitta Kunmdu
                                         .....for the respondents

Learned counsel appearing for the petitioner seeks to file a supplementary affidavit to bring certain subsequent facts on record.

Learned counsel appearing for the respondents also seeks to rely on a coordinate Bench judgment which was recently passed supporting the contentions of the respondents.

The affidavits, as prayed for, shall be filed by 8th September, 2023 and exchanged between the parties.

List this matter on 13th September, 2023.

(Moushumi Bhattacharya, J.)