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Subrata Roy vs Unknown
2023 Latest Caselaw 4920 Cal

Citation : 2023 Latest Caselaw 4920 Cal
Judgement Date : 9 August, 2023

Calcutta High Court (Appellete Side)
Subrata Roy vs Unknown on 9 August, 2023

09.08.2023

cm

CRA 277 of 2008

In the matter of : Subrata Roy .... for the appellant.

Ms. Suparna Chatterjee, ld. amicus curiae ..... for the appellant.

The learned Amicus curiae submits that CRA 276 of 2008

arising out of the self-same judgment as that of CRA 277 of

2008 is fixed on 28th August, 2023.

Let the matter be fixed on 28th August, 2023 along with

CRA 276 of 2008.

(Ananya Bandyopadhyay, J.)

 
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