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Yeasin Molla & Ors vs Union Of India & Ors
2023 Latest Caselaw 4827 Cal

Citation : 2023 Latest Caselaw 4827 Cal
Judgement Date : 7 August, 2023

Calcutta High Court (Appellete Side)
Yeasin Molla & Ors vs Union Of India & Ors on 7 August, 2023
07.08.2023
  Sl. No.09.
   M/L.
  Mithun
 Ct.No.42.

                                WPA 9735 of 2022

                                Yeasin Molla & Ors.
                                         Vs.
                                Union of India & Ors.

               Mr. Shyamal Sarkar, Sr. Adv,
               Mr. Ram Anand Agarwala,
               Mr. Kumar Gupta,
               Ms. Nibedita Pal,
               Mr. Ananda Gopal Mukherjee,
               Ms. Sonam Ray,
                                                 ...for the petitioners.
               Mr. Saptangshu Basu, Sr. Adv.
               Mr. Amit Kumar Nag,
               Mr. Partha Banerjee,
                                         ...for respondent Nos.2 to 4.

Mr. Sanajit Ghosh, Mr. Rivu Dutta, Mr. Rhitam Chatterjee, ...for Union of India.

Mr. Sirsanya Bandopadhyay, Mr. Arka Kumar Nag ...for the State.

Argument is heard.

Judgment is reserved.

(Bibek Chaudhuri, J.)

 
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