State Of West Bengal & Ors vs Ratan Ghosh
2023 Latest Caselaw 4821 Cal

Citation : 2023 Latest Caselaw 4821 Cal
Judgement Date : 7 August, 2023

Calcutta High Court (Appellete Side)

State Of West Bengal & Ors vs Ratan Ghosh on 7 August, 2023

07.08.2023
Item No.9
Ct. No.5
CHC
                              WP.ST 1605 of 2008

                           State of West Bengal & ors.
                                       Vs.
                                  Ratan Ghosh


               Mr. Tapan Kr. Mukherjee, Sr. Advocate & A.G.P.
               Mr. Somnath Naskar
                          ...for the State petitioners

               Mr. Sarwar Jahan,
               Mr. Dipankar Mandal,
               Mr. Abdul Aziz Mondal
                          ...for the respondent

Heard learned Senior Advocate for the State

as well as the learned advocate for the private

respondent.

Written notes of argument submitted in

Court be taken on record.

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

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