C Doctor & Co. Pvt. Ltd vs Bharat Heavy Electricals Ltd. & ...
2023 Latest Caselaw 4777 Cal

Citation : 2023 Latest Caselaw 4777 Cal
Judgement Date : 4 August, 2023

Calcutta High Court (Appellete Side)

C Doctor & Co. Pvt. Ltd vs Bharat Heavy Electricals Ltd. & ... on 4 August, 2023

04.08.2023
        15
AN/Ct. No.07
                                    WPA 12006 of 2021

                             C Doctor & Co. Pvt. Ltd.
                                       versus
                          Bharat Heavy Electricals Ltd. & anr.


               Mr. Jishnu Chowdhury
               Mr. Aritra Basu
               Mrs. Sonia Sharma
                                                     ... for the petitioner

               Mr. Rohit Das
               Ms. Kishwar Rahman
                                                    ... for respondent no. 1

Heard learned counsel for the parties at length.

Hearing is concluded. Judgment stands reserved.

The parties are at liberty to file their written notes

of argument on or before 14.08.2023.

(Hiranmay Bhattacharyya, J.)

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