Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Mmtc Limited vs Abdul Sabur
2023 Latest Caselaw 4773 Cal

Citation : 2023 Latest Caselaw 4773 Cal
Judgement Date : 4 August, 2023

Calcutta High Court (Appellete Side)

Mmtc Limited vs Abdul Sabur on 4 August, 2023

04.08.2023 Serial no.9 Aloke

CRA 449 of 2017

MMTC Limited Vs.

Abdul Sabur

Mr. Saurav Mondal ... amicus curiae

The present appeal is against a judgment and order of

acquittal in a proceeding under Section 138 of the Negotiable of

Instruments Act, 1881.

There is no representation on behalf of the appellant in

the present case. Accordingly, let Mr. Saurav Mondal, learned

counsel, be appointed as amicus curiae in the present case to

represent the appellant during hearing.

Let the matter appear for hearing on 18.08.2023.

(Shampa Dutt (Paul), J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs