Sonali Maity vs The State Of West Bengal & Ors
2023 Latest Caselaw 4739 Cal

03.08.2023 Item No.13

AKG WPA 3522 of 2023 Sonali Maity Vs.

The State of West Bengal & Ors.

Mr. Pintu Karar, Ms. Sayani Manna ...for the Petitioner Mr. Nilotpal Chatterjee ...for Indian Nursing Council

Let the affidavit of service filed by the petitioner

be kept with the records.

Prima facie, it appears that the case of the

petitioner is covered by a Division Bench judgment of

this Court passed in MAT 596 of 2017 (Sonali Nandi

Vs. The West Bengal Nursing Council & Ors.).

Mr. Nilotpal Chatterjee, learned advocate

appearing for the Indian Nursing Council seeks

further time to apprise the Court as to the regulation

applicable to the petitioner.

List this matter on August 10, 2023, under the

same heading.

(Kausik Chanda, J.)