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Banani Chattopadhyay vs Union Of India & Ors
2023 Latest Caselaw 4680 Cal

Citation : 2023 Latest Caselaw 4680 Cal
Judgement Date : 2 August, 2023

Calcutta High Court (Appellete Side)
Banani Chattopadhyay vs Union Of India & Ors on 2 August, 2023
02.08.2023
Item No.3
Ct. No.1
PG/KS
                              FMA 265 of 2023
                             Banani Chattopadhyay
                                      Vs.
                              Union of India & Ors.


             Mr. Bhaskar Sengupta
                           .....for the appellant.

             1.

Since this appeal has been preferred against the

judgment and order passed by one of us

(Hiranmay Bhattacharyya, J.), let the appeal be

released and be placed before the Chief Justice

for obtaining necessary orders in administrative

side.

(T. S. SIVAGNANAM) CHIEF JUSTICE

(HIRANMAY BHATTACHARYYA, J.)

 
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