Bengal Polytechnic Teachers' ... vs The State Of West Bengal & Ors
2023 Latest Caselaw 4678 Cal

DL-1

02.08.2023

Court No.5 WP.ST 238 of 2014 (AD) West Bengal (Government and Sponsored) Polytechnic Teachers' Association (Formerly West Bengal Polytechnic Teachers' Federation) & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Bikash Ranjan Bhattacharyya, Ld. Sr. Advocate Mr. Samim Ahammed Mr. Arka Maiti Ms. Ambiya Khatun ... for the petitioners.

Mr. Tapan Kumar Mukherjee, Ld. Sr. Advocate Ms. Tuli Sinha ... for the State.

In the second line of paragraph 6 at page 4 of the

judgment dated July 24, 2023, the word "June 8, 2021"

be replaced with "June 8, 2011".

Name of the learned Senior Advocate Mr. Bikash

Ranjan Bhattacharyya be also incorporated as an

appearing Advocate for the writ petitioners in the first

page of the judgment dated July 24, 2023.

Department is directed to incorporate the

necessary corrections.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)