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Krishna Kumar Singh vs Sandhya Singh
2023 Latest Caselaw 2433 Cal/2

Citation : 2023 Latest Caselaw 2433 Cal/2
Judgement Date : 31 August, 2023

Calcutta High Court
Krishna Kumar Singh vs Sandhya Singh on 31 August, 2023
OD - 50

                              ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Jurisdiction
                             ORIGINAL SIDE

                               EC/220/2018
                             IA NO: GA/2/2023

                          KRISHNA KUMAR SINGH
                                   VS
                             SANDHYA SINGH


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

Appearance:

Mr. Rachit Lakhmani, Adv.

Mr. Avishek Das, Adv.

Mr. Aniruddha Mitra, Adv. Mr. Sandip Ghosh, Adv. Mr. Partha Sarkar, Adv. ... for judgment debtor.

The Court : Heard the parties. Affidavits filed by the parties be kept

with the records.

List this matter for Further Hearing on 27 September, 2023.

(RAVI KRISHAN KAPUR, J.)

mg

 
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