Spx Flow Technology Singapore Pte ... vs Sanjay Jain
2023 Latest Caselaw 2432 Cal/2

OD - 70

                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Jurisdiction
                              ORIGINAL SIDE

                               EC/324/2019
                   IA NO: GA/1/2019(Old No:GA/2548/2019)

                SPX FLOW TECHNOLOGY SINGAPORE PTE LTD
                                 VS
                             SANJAY JAIN


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

Appearance:

Mr. Soumabho Ghosh, Adv.

Ms. R. V. Kundalia, Adv.

Ms. A. Chakraborty, Adv.

Ms. Tiana Bhattacharyya, Adv.

... for decree holder.

The Court : The judgement debtor is examined in part.

List the matter for further examination on 28 September, 2023.

In the meantime, the award holder is directed to issue a letter seeking

necessary documents from the judgment debtor, which should be complied

with prior to the returnable date.

(RAVI KRISHAN KAPUR, J.)

mg