Magma Fincorp Limited vs Jmd Mega And Infrastructutes Ltd. ...
2023 Latest Caselaw 2430 Cal/2

OD-21
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                            EC/140/2018
IA NO: GA/3/2018(Old No:GA/2776/2018), GA/4/2018(Old No:GA/2954/2018)
                       MAGMA FINCORP LIMITED
                                 VS
            JMD MEGA AND INFRASTRUCTUTES LTD. & ORS.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2023.

Appearance:

Mr. Paritosh Sinha, Adv,. Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the decree-holder.

Mr.Arik Banerjee, Adv.

...for the judgment-debtor.

The Court: At the instance of the parties, let this matter appear in the

Monthly List of October, 2023.

In the meantime, the parties are directed to take all formal steps in

accordance with law.

The Department is directed to produce the records of this proceeding on

the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal