Sidhant Udyog Pvt. Ltd vs Supreme Wood Products Pvt. Ltd. & ...
2023 Latest Caselaw 2385 Cal/2

OD-47
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                  EC/90/2018


                       SIDHANT UDYOG PVT. LTD.
                                 VS
                SUPREME WOOD PRODUCTS PVT. LTD. & ORS

      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th August, 2023.

Appearance:

Ms. A. Agrahari, Adv.

Ms. Joyshree Ghosh, Adv.

The Court : Both parties are represented. It is submitted on behalf of

the decree holder that the judgment debtor has filed their Affidavit of Assets

and the matter be fixed for examination.

In such circumstances, let this matter appear in the Monthly List of

October, 2023 under the heading for examination of judgment debtor.

(RAVI KRISHAN KAPUR, J.)

SK.