M/S Abhisek Construction vs West Bengal Housing Board
2023 Latest Caselaw 2371 Cal/2

OD-28-29
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                                     EC/529/2019


                            M/S ABHISEK CONSTRUCTION
                                       VS
                           WEST BENGAL HOUSING BOARD

                                  AP/189/2019
      IA NO: GA/2/2020(Old No:GA/645/2020), GA/3/2020(Old No:GA/646/2020)

                           WEST BENGAL HOUSING BOARD
                                       VS
                           M/S. ABHISHEK CONSTRUCTION



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th August, 2023.

Appearance:

Mr. A. Mitra, Adv.

Mr. Madan Mohan Roy, Adv.

The Court : An adjournment is prayed for on behalf of the judgment debtor.

Let this matter appear in the Monthly List of October, 2023.

In the meantime, the time to comply the pleadings is extended till the

returnable date.

Affidavit in Opposition filed by the award holder be kept with the records.

(RAVI KRISHAN KAPUR, J.)

SK.