Rajgaria Timber Private Limited vs Bhola Nath Shaw
2023 Latest Caselaw 2367 Cal/2

ORDER SHEET
                                                                              OCD-7

                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                      [COMMERCIAL DIVISION]

                          IA No. GA/2/2022
                                  In
                            CS/223/2022
                  RAJGARIA TIMBER PRIVATE LIMITED
                               VERSUS
                         BHOLA NATH SHAW

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date:29th August, 2023.
                                                                            Appearance:
                                                          Mr. Dhruba Ghosh, Sr. Adv.
                                                               Mr. Rupak Ghosh, Adv.
                                                              Mr. Rohit Banerjee, Adv.
                                                           Ms. Sananda Ganguli, Adv.
                                                             Mr. Arindam Halder, Adv.
                                                          For the plaintiff/respondent.

Ms. Sutapa Sanyal, Adv.

For the defendant/applicant in IA No. GA/2/2022 in CS/223/2022.

The Court :- Hearing is concluded. Judgment is reserved.

(ARINDAM MUKHERJEE, J.)

snn.